DIRECTOR OF INCOME TAX vs. NEW SKIES SATELLITE N.V.
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 30.09.2011 . . . Present: Ms. Rashmi Chopra, Advocate for Mr. Sanjeev Sabharwal, Advocate for the Petitioner. . Mr. Mayank Nagi with Ms. Mahua Kalra, Advocate for the Respondent. . . . (Common order) . . . + ITA 1122/2011 . ITA 1123/2011 . ITA 1124/2011 . ITA 1125/2011 . ITA 1126/2011 . ITA 1127/2011 . ITR 1128/2011 . ITA 1129/2011 . . . Learned counsel for the Revenue submits that the issue is directly cover by the judgment of this Court in the case of Asia Satellite Telecommunications Co. Ltd. v. Director of Income Tax in ITA 131/2003 decided on 31.01.2011. Following that judgment these Appeals are also dismissed. . . . . . A.K. SIKRI, J. . . . . . SIDDHARTH MRIDUL, J. . SEPTEMBER 30, 2011 . hk . . . #10 .
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