CIT vs. SPORTKING INDIA LTD

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ITA - 1112 / 2011HC Delhi22 September 20111 pages
For Petitioner: SURUCHI AGGARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.9.2011 . Present: Ms. Suruchi Aggarwal, Advocate for the appellant/Revenue. . . . + ITA 1112/2011 . . . The issue raised by the Revenue in this appeal is squarely covered by the Commissioner of Income Tax Vs. Nalwa Sons Investments Ltd. 235 CTR (Del) 209. . No substantial question of law arises in this appeal which is accordingly dismissed. . A.K. SIKRI,J. . . . SIDDHARTH MRIDUL,J. . SEPTEMBER 22,2011 . skb . . . #28 .

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