THE COMMISSIONER OF INCOME TAX-XIII vs. SH. KANWALJIT SINGH
ITA-921/2010HC Delhi2012:DHC:712330 November 20121 pages
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ITA 607/2010 & 921/2010 Page 1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 18.10.2012 Pronounced on : 30.11.2012
ITA 607/2010
ITA 921/2010
THE COMMISSIONER OF INCOME TAX -XIII ……Appellant
Through: Ms. Rashmi Chopra, Sr. Standing Counsel.
Versus
SH. KANWALJIT SINGH
…..Respondent
Through: Dr. Rakesh Gupta, Sh. Ashwani Taneja, Ms. Rani Kiyala, Sh. Piyush Singh and Ms. Ayushi Pareek, Advocates.
CORAM: MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR
MR. JUSTICE S.RAVINDRA BHAT % 1. The present appeals are allowed in view of the separate judgment passed today in ITA 602/2010 between the same parties.
S. RAVINDRA BHAT, J
R.V.EASWAR, J NOVEMBER 30, 2012
2012:DHC:7123-DB
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