GE ENGINE SERVICES DISTRIBUTION LLC vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I

ITA 627/2017 & connected matters Page 1 of 1

* IN THE HIGH COURT OF DELHI AT NEW DELHI

Reserved on: 24.05.2018 Pronounced on: 21.12.2018

+ ITA 659/2017

GE ENGINE SERVICES DISTRIBUTION LLC ...... Appellant

Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I

..... Respondents Through: Mr. Sachit Jolly and Mr. Siddharth Joshi, Advocates, for appellant. Mr. Ruchir Bhatia, Sr. Standing Counsel, for the respondent. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT % 1. The appeal is dismissed but without orders as to costs. 2. For detailed judgment, the decision dated 21.12.2018 in ITA 621/2017 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) DECEMBER 21, 2018

2018:DHC:8164-DB