THE COMMISSIONER OF INCOME TAX-XIII vs. SH. KANWALJIT SINGH

ITA 607/2010 & 921/2010 Page 1

* IN THE HIGH COURT OF DELHI AT NEW DELHI

Reserved on: 18.10.2012 Pronounced on : 30.11.2012

ITA 607/2010

ITA 921/2010

THE COMMISSIONER OF INCOME TAX -XIII ……Appellant

Through: Ms. Rashmi Chopra, Sr. Standing Counsel.

Versus

SH. KANWALJIT SINGH

…..Respondent

Through: Dr. Rakesh Gupta, Sh. Ashwani Taneja, Ms. Rani Kiyala, Sh. Piyush Singh and Ms. Ayushi Pareek, Advocates.

CORAM: MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT % 1. The present appeals are allowed in view of the separate judgment passed today in ITA 602/2010 between the same parties.

S. RAVINDRA BHAT, J

R.V.EASWAR, J NOVEMBER 30, 2012

2012:DHC:7125-DB