M/S.N.J.THOMAS vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE I

ITA/31/2015HC KeralaKLHC01025432201520 February 2015Author: HONOURABLE MR.JUSTICE K.HARILAL,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN4 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN & THE HONOURABLE MR.JUSTICE K.HARILAL FRIDAY, THE 20TH DAY OF FEBRUARY 2015/1ST PHALGUNA, 1936 ITA.No. 31 of 2015 () ---------------------- AGAINST THE ORDER/JUDGMENT IN ITA 669/COCH/2013 of I.T.A.TRIBUNAL,COCHIN BENCH DATED 28.08.2014 (AY-2005-2006) APPELLANT(S)/APPELLANT: -------------------------------------------- M/S.N.J.THOMAS & CO., MATTETHARA COLONY, YWCA LANE KOTTAYAM, REPRESENTED BY ITS MANAGING PARTNER - SIBY THOMAS. BY ADVS.SRI.V.V.ASOKAN (SR.) SRI.K.I.MAYANKUTTY MATHER SRI.R.JAIKRISHNA SRI.ARUN KUMAR.P RESPONDENT(S)/RESPONDENT: -------------------------------------------------- 1. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I,

KOTTAYAM - 673 001. 2. COMMISSIONER OF INCOME TAX,

CENTRAL, KOCHI - 682 015. BY SRI.JOSE JOSEPH, SC, FOR INCOME TAX THIS INCOME TAX APPEAL HAVING COME UP FOR ADMISSION ON 20-02-2015, ALONG WITH ITA NO.33/15, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

ITA 31/15

Appendix — schedule of exhibits
APPENDIX PETITIONER'S EXHIBITS ANNEXURE-A : COPY OF THE PENALTY NOTICE ISSUED UNDER SECTION 274 READ

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