SHREENATHJI EDUCATION TRUST,MUMBAI vs. CIT (EXEMPTION), PUNE
In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.
What did the Tribunal hold?
The Tribunal considered the assessee's prayer for withdrawal of the appeals. Given the specific request and the delay, the Tribunal dismissed both appeals as withdrawn.
What were the facts?
The assessee filed appeals against the orders of the Commissioner of Income Tax (Appeals). The appeals were also delayed by 242 days. The assessee specifically requested to withdraw the appeals.
What were the issues?
Whether the appeals should be dismissed as withdrawn upon the assessee's specific request, considering the delay.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: HON’BLE NARENDER KUMAR CHOUDHRY & HON’BLE ARUN KHODPIA
आदेश / ORDER
PER BENCH: These appeals have been preferred by the Assessee against the orders dated 04.11.2024, impugned herein, passed by Ld. Commissioner of
ITA 6180/MUM/2025 SHREENATHJI EDUCATION TRUST
Income Tax (Appeals) (in short Ld. Commissioner) u/s 250 of the Income Tax Act, 1961 (in short ‘the Act’).
In view of the specific prayer made by the Assessee seeking withdrawal of the appeals, both the appeals under consideration, which are otherwise delayed by 242 days, are dismissed as withdrawn.
In the result, both the appeals stand dismissed as withdrawn.
Order pronounced in the open court on 18.06.2026.
Sd/- Sd/- ARUN KHODPIA NARENDER KUMAR CHOUDHRY ACCOUNTANT MEMBER JUDICIAL MEMBER (Tarun Kushwaha) Sr. Private Secretary Copy to: SHREENATHJI EDUCATION TRUST, A/4, HANSRAJ CHS LTD, P P MARG, NR. 1 CORPORATION BANK, VIRAR WEST, THANE-401303, MAHARASHTRA
CIT (EXEM), R NO.322, 3RD FLR, INCOME TAX OFFICE PMT 2 BUILDING,QUESHI MENSION NAVPADA, THANE-411037, MAHARASHTRA
3 THE PCIT / CIT, 4 THE D.R., ITAT, MUMBAI BENCH 5 GUARD FILE TRUE COPY
ASSISTANT REGISTRAR / SR. PRIVATE SECRETARY I.T.A.T., MUMBAI
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