GAU MATA BHANDARA GAUSHALA SAMITI SHRI DUNGARGARH,BIKANER vs. CIT EXEMPTION, JAIPUR

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ITA 801/JPR/2026Status: DisposedITAT Jaipur02 July 2026AY 2026-273 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal considered the assessee's application for withdrawal and, with no objection from the Revenue, dismissed the appeal as withdrawn.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) rejecting its application for approval under Section 80G. The assessee subsequently filed an application seeking withdrawal of the appeal.

What were the issues?

Whether the appeal filed by the assessee should be dismissed as withdrawn.

Which sections of the Income-tax Act were involved?

Section 80G

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, JAIPUR BENCHES, “A” BENCH, JAIPUR

Hearing: 30.06.2026Pronounced: 02.07.2026

Per: Smt. Annapurna Gupta, Accountant Member The present appeal has been filed by the assessee against the order passed by the Office of the Commissioner of Income Tax (Exemption), Jaipur (hereinafter referred to as “Ld. CIT(A)”), dated 29.09.2025 rejecting assesses application seeking approval under Section 80G of the Income Tax Act, 1961 (hereinafter referred to as “the Act”). 2. At the outset itself, Learned counsel for the assessee filed an application before us seeking withdrawal of the impugned appeal. The contents of the application are reproduced hereunder:-

P a g e | 2 ITA No. 801/JPR/2026 Gau Mata Bhandara Gaushala Samiti Shri Gundgargarh

P a g e | 3 ITA No. 801/JPR/2026 Gau Mata Bhandara Gaushala Samiti Shri Gundgargarh 3. Ld. DR had no objection to the same. 4. In view of the above the appeal of the assessee is dismissed as withdrawn. Order pronounced in the open court on 02.07.2026. Sd/- Sd/- (UDAYAN DASGUPTA ) (ANNAPURNA GUPTA) JUDICIAL MEMBER ACCOUNTANT MEMBER

Jaipur Dated 02.07.2026 *Santosh Copy forwarded to: 1. Appellant 2. Respondent 3. CIT 4. CIT(Appeals) 5. DR: ITAT By Order,

Asst. Registrar ITAT, Jaipur

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