ITO, WARD 3(1), HYDERABAD vs. SMARK SECURITIES LIMITED, HYDERABAD
ITA 2200/HYD/2025Status: DisposedITAT Hyderabad08 July 2026AY 2018-1921 pages
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Income Tax Appellate Tribunal, Hyderabad ‘A’ Bench, Hyderabad
For Appellant: Shri Mohan Babu, Sr-AR
Heard together (2 matters)
I.T.A. No.2200/Hyd/2025
CO No.8/Hyd/2026
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PER RAVISH SOOD, JM: The captioned appeal filed by the Revenue is directed against the order passed by the Commissioner of Income Tax (Appeals), National Faceless Appeal Centre, Delh
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