LADO DASS SULANIA,DELHI vs. NATIONAL FACELESS APPEAL CENTRE , DELHI
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ITA Nos.1688, 1689, 1690, 1691, 1692, 1693, 1694 & 1695/DEL/2026 LADO DASS SULANIA IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER Assessment Year: 2013-14 RZ-8/290, Prem Sadan, Gali No.6, TAX (APPEALS), Geetanjali Park, West Sagarpur, New NATIONAL FACELESS APPEAL Delhi 110046. CENTRE (NFAC), PAN No. AFJPS7693K DELHI.
Appellant Respondent Assessment Year: 2013-14 RZ-8/290, Prem Sadan, (APPEALS), Gali No.6, Geetanjali Park, NATIONAL FACELESS APPEAL West Sagarpur, New Delhi 110046. CENTRE (NFAC), PAN No. AFJPS7693K DELHI.
Appellant Respondent Assessment Year: 2014-15 RZ-8/290, Prem Sadan, (APPEALS), Gali No.6, Geetanjali Park, NATIONAL FACELESS APPEAL West Sagarpur, New Delhi 110046. CENTRE (NFAC), PAN No. AFJPS7693K DELHI.
Appellant Respondent Assessment Year: 2014-15 RZ-8/290, Prem Sadan, (APPEALS), Gali No.6, Geetanjali Park, NATIONAL FACELESS APPEAL West Sagarpur, New Delhi 110046. CENTR
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