DEEPAK KUMAR,DELHI vs. INCOME TAX OFFICER, NEW DELHI
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ITA Nos.1684, 1685 & 1686/DEL/2026 DEEPAK KUMAR IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER Assessment Year: 2013-14 J-660, Saroop Nagar, Gali No.1, Civic Centre, Minto Road, Behind OBC Bank, Delhi 110042. New Delhi 110002. PAN No. AQXPK1323P Appellant Respondent Assessment Year: 2014-15 J-660, Saroop Nagar, Gali No.1, Civic Centre, Minto Road, Behind OBC Bank, Delhi 110042. New Delhi 110002. PAN No. AQXPK1323P Appellant Respondent & Assessment Year: 2016-17 J-660, Saroop Nagar, Gali No.1, Civic Centre, Minto Road, Behind OBC Bank, Delhi 110042. New Delhi 110002. PAN No. AQXPK1323P Appellant Respondent Assessee by Shri Daljit Singh, Adv. Revenue by Shri Balkrishan Gopal, Sr. DR Date of hearing: 01.07.2026 Pronouncement on 08.07.2026 PER BENCH:
This is a batch of three appeals pertaining to the same assessee for AYs 2013-14, 2014-15 and 2016-17. For the sake of convenience these three appeals are being disposed of through a common order.
1 These appeals arise
The order continues below.
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