SINGH TRANSPORT COMPANY,KARHAL ROAD NEAR KARHAL CHAURAHA MAINPURI UP vs. I.T.O 4(2)(4), KACHEHARI ROAD MAINPURI UP
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Income Tax Appellate Tribunal, AGRA(DB
Before: SUNIL KUMAR SINGHBRAJESH KUMAR SINGH
PER:SUNIL KUMAR SINGH, JUDICIAL MEMBER The facts and issues involved in these appeals are almost identical, hence, for the sake of convenience and brevity, these appeals are being decided by this common order. The facts of ITA No. 451/Agr/2026 are only being narrated as under:-
This appeal is directed against the impugned order dated 27.03.2026 passed in appeal No NFAC/2017-18/10536838 by the ld. Commissioner of Income Tax(Appeals)/NFAC(Delhi)
ITA No.451-453,456,461,462&465/Agr/2026
(hereinafter referred to as the “CIT(A) u/s. 250 of the Income Tax Act, 1961 (hereinafter referr
The order continues below.
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