VIMAL BANSAL ,DELHI vs. DCIT CENTRAL CIRCLE -7 , DELHI
ITA 4841/DEL/2026Status: DisposedITAT Delhi29 July 2026AY 2022-232 pages
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Income Tax Appellate Tribunal, DELHI BENCH “H”: NEW DELHI
Before: MS MADHUMITA ROY & SHRI NAVEEN CHANDRA
For Appellant: Shri Amit Goel, CA & Sh. Pranav
For Respondent: Shri Bhopal Singh, CIT DR
Hearing: 29/07/2026Pronounced: 29/07/2026
PER BENCH:
In view of the instruction submitted by the Assessee’s Representative that all the assessees do not want to proceed with the appeals, the instant appealsare dismi
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