APPLE PRINTPACK PRIVATE LIMITED ,DELHI vs. DCIT CENTRAL CIRCLEL -7 , DELHI

1 ITA Nos. 4836 to 4840/Del/2026 Apple Printpack Pvt. Ltd.

INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H”: NEW DELHI

BEFORE MS MADHUMITA ROY, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER

ITA No. 4836/Del/2026 (A.Y 2020-21) ITA No. 4837/Del/2026 (A.Y 2021-22) ITA No. 4838/Del/2026 (A.Y 2022-23) ITA No. 4839/Del/2026 (A.Y 2023-24) ITA No. 4840/Del/2026 (A.Y 2024-25)

Apple Printpack Private Vs. DCIT, Limited., 2586, Nai Basti, Central Circle-7, Naya Bazar, Chandni ARA Centre, Chowk, Baratooti, Delhi Jhandewalan Delhi (Appellant) (Respondent) PAN: AAKCA0209L Assessee by : Shri Amit Goel, CA & Sh. Pranav Yadav, Adv Revenue by: Shri Bhopal Singh, CIT DR Date of Hearing 29/07/2026 Date of pronouncement 29/07/2026

O R D E R PER BENCH:

In view of the instruction submitted by the Assessee’s Representative

that the assessee does not want to proceed with the appeals, the instant

appeals are dismissed as withdrawn.

Order pronounced in the open court on 29/07/2026.

Sd/- Sd/- (NAVEEN CHANDRA) (MADHUMITA ROY) ACCOUNTANT MEMBER JUDICIAL MEMBER Dated: 29/07/2026

2 ITA Nos. 4836 to 4840/Del/2026 Apple Printpack Pvt. Ltd.

R. Naheed, Sr PS Copy forwarded to 1. Applicant 2. Respondent 3. CIT 4. CIT (A) 5. DR:ITAT ASSISTANT REGISTRAR ITAT, New Delhi