LUV BHARDWAJ,DELHI vs. DCIT , CENTRAL CIRCLE -26, DELHI

ITA 9055/DEL/2025Status: DisposedITAT Delhi29 July 2026AY 2020-2134 pages

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आयकर अपीलीय अिधकरण, िद"ी पीठ", नई िद"ी INCOME TAX APPELLATE TRIBUNAL DELHI “A” BENCHES, NEW DELHI BEFORE SHRI SUDHIR KUMAR, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER

ITA 9054 & 9055/DEL/2025 िनधा"रण वष"/Assessment Year: 2019-20 & 2020-21) LUV BHARDWAJ DCIT 9 TH FLOOR HANSALAYA CENTRAL CIRCLE-26 NEW DELHI-111001 अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: AAQPB3050P

ITA 1139 & 1140/DEL/2026 िनधा"रण वष"/Assessment Year: 2019-20 & 2020-21) DCIT CENTRAL CIRCLE-26 NEW DELHI-111001 अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: AAQPB3050P

Sh Amit Goel, CA & अपीलाथ" "ारा/Appellant represented by: Sh Pranav Yadav, ADV ""थ" "ारा/Respondent represented by: Sh Jitender Singh,CIT DR

सुनवाई की तारीख / Date of conclusion of hearing: 14-May-2026 घोषणा की तारीख / Date of pronouncement: 29-Jul-2026

ITA 1141/DEL/2026 िनधा"रण वष"/Assessment Year: 2021-22) DCIT CENTRAL CIRCLE-26 BUILDING BA

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