BHARATKUMAR NATVARLAL PATEL,UNJHA, MAHESANA vs. ITO WD 1 PATAN, PATAN
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IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE: SHRI SANJAY GARG, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 836/Ahd/2026 (िनधा"रण वष" / Assessment Year : 2021-22) बनाम Prashantkumar Kantilal ITO / Ward-7(2)(1), Parikh Vs. A-501, Arjun Exoica, B/H Ahmedabad Arjun Tower, B/S Payal Party Plot, Ghatlodia S.O., Ahmedabad, Gujarat - 380061 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABUPP3143L (Appellant) .. (Respondent) & आयकर अपील सं./I.T.A. Nos. 810 & 811/Ahd/2026 (िनधा"रण वष" / Assessment Years : 2020-21 & 2021-22) Bharatkumar Natvarlal बनाम ITO / Patel Ward-1, Vs. 17, Sai Bunglows, Visnagar Patan Chowkdi, Unjha, Mahesana, Unjha Umiya Mataji S.O, Unjha, Gujarat - 384170 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ACDPP6724D (Appellant) .. (Respondent) & आयकर अपील सं./I.T.A. Nos. 793 & 794/Ahd/2026 (िनधा"रण वष" / Assessment Years : 2020-21 & 2021-22) बनाम Piyushkumar Maneklal ITO / Parmar Ward-7(2)(1), Vs.
ITA No.836 Ahd 2026 & 4 Ors. [ Prashantkumar Kantilal Parikh & Ors.] - 2 – B-208, Poojan Appartment, Ahmedabad Behind Swaminarayan Templ, Nr. Shyam Shikhar Complex, Ahmedabad City, Ahmedabad, Bapunagar S.O., Ahmedabad, Gujarat - 380024 "थायी लेखा सं./जीआइआर सं./PAN/GIR
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