PAWAN KUMAR KHANDELWAL,GIRIDIH vs. ITO, GIRIDIH
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Income Tax Appellate Tribunal, RANCHI BENCH, RANCHI
Before: S/SHRI GEORGE MATHAN & RATNESH NANDAN SAHAY
Per Bench These are the appeals filed by the assessee against the order of the ld CIT(A), NFAC, Delhi dated 28.09.2023 in Appeal No. NFAC/2013-14/10145852, NFAC/2014-15/10107718, NFAC/2015-16/10106355 for the assessment year 2014-15, 2015-16 & 2016-17. 2. Shri Devesh Poddar, ld AR appeared for the assessee and Shri Sandipan Khan, ld Sr DR appeared for the revenue.
The assessee has raised additional ground common for all the three assessment years, which reads as follows:
P a g e 1 | 34
ITA No. 59, 60, 61/RAN/2025 Assessment Year: 2014-15 to 2016-17
P a g e 2 | 34
ITA No. 59, 60, 61/RAN/2025 Assessment Year: 2014-15 to 2016-17
P a g e 3 | 34
ITA No. 59, 60, 61/R
The order continues below.
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