MRITYUNJOY KUNDU,MUMBAI vs. ITO,WARD,1, BONGAIGAON, BONGAIGAON

ITA 400/GTY/2026Status: DisposedITAT Guwahati31 July 2026AY 2020-202128 pages

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ITA No. 380-387/GTY/2026 & other appeals Assessment Years: 2020-21 & 2021-22 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-GUWAHATI ‘e-COURT’, DB, KOLKATA [Hybrid Court Hearing] Before Shri Duvvuru RL Reddy, Vice-President (KZ) & Shri Laxmi Prasad Sahu, Accountant Member

ITA Nos. 380 & 381/GTY/2026 Assessment Years: 2020-21 & 2021-22 C/o. Padvekar Law Ward-3, Imphal, Chambers, Aayakar Bhawan, 408, Maker Bhavan No. 3, Central Jail Road, 21, New Marine Lines, Near Old Lambulane, Mumbai-400020, Imphal-795001, Maharashtra Manipur [PAN:ADAPN0329E] APPELLANT RESPONDENT

Assessee by : Shri Tanzil Padvekar, Advocate Revenue by : Shri Santosh Kumar Karnani, Addl. CIT & ITA Nos. 382 & 383/GTY/2026 Assessment Years: 2020-21 & 2021-22 C/o. Padvekar Law Ward-1, Tezpur, Chambers, Aayakar Bhawan, Ex- 408, Maker Bhavan No. 3, Police Line, Tezpur- 21, New Marine Lines, 784001, Assam Mumbai-400020, Maharashtra [PAN:AHSPS8294B] APPELLANT RESPONDENT

Assessee by : Shri Tanzil Padvekar, Advocate Revenue by : Shri Santosh Kumar Karnani, Addl. CIT 1

ITA No. 380-387/GTY/2026 & other appeals Assessment Years: 20

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