STATE BANK OF INDIA CAC,BHAVNAGAR vs. ITO TDS WARD 1, AHMEDABAD, AHMEDABAD
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IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE: SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1928/Ahd/2026 (िनधा"रण वष" / Assessment Year : 2016-17) बनाम State Bank of India DCIT TDS / Main Branch, Lal Darwaja, Ahmedabad Vs. Bhadra, Ahmedabad-380001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AHMS01541B (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Shri Lokesh Karia, A.R. ""थ" की ओर से/Respondent by : Shri Drop Singh Meena, Sr. DR आयकर अपील सं./I.T.A. Nos. 1929&1930/Ahd/2026 (िनधा"रण वष" / Assessment Years : 2016-17& 2017-18) बनाम State Bank of India SMECCC ITO TDS / Ward TDS-1 BR Vs. 6th Floor, Commerce Center, Vadodara Opp. B B C Tower, Sayajigunj, Vadodara-390005 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACS8577K (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Shri Dinesh Nair, A.R. ""थ" की ओर से/Respondent by : Shri Drop Singh Meena, Sr. DR
Date of Hearing 09/07/2026 Date of Pronouncement 03/08/2026
ITA No.1928/Ahd/2026 & 16 Ors. [State Bank of India Branches] - 2 –
आयकर अपील सं./I.T.A. No. 2175/Ahd/2026 (िनधा"रण वष" / Assessment Year : 2017-18) State Bank of India CAC बना
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