LUXOR PARK,HYDERABAD vs. ITO, WARD-8(1), HYDERABAD
ITA 735/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2023-248 pages
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Income Tax Appellate Tribunal, Hyderabad “A” Bench, Hyderabad
PER MANJUNATHA G., A.M : This appeal filed by the assessee is directed against the order of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre [in short “NFAC”], Delhi, dated 05.01.2026, pertaining to the assessment year 2023-24. 2. The brief facts of the case are that,
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