SRI ANA BHASKARA AGRO FARMS PRIVATE LIMITED,HYDERABAD vs. INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 1260/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2016-1713 pages
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Income Tax Appellate Tribunal, Hyderabad “B” Bench, Hyderabad
PER MANJUNATHA G., A.M : 1. The appeals filed by the assessee are directed against the orders of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre [in short “NFAC”], Delhi, dated 10.03.2025, passed under sec
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