SHYAM LAL MAHTO,RANCHI vs. ITO,WARD-2(2), RANCHI
ITA 69/RAN/2019Status: DisposedITAT Ranchi03 October 2019AY 2014-15
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors.Calcutta · 15 Oct 2026
- Smt. Amna Baghel vs. State Bank Of INDIAMadhya Pradesh · 14 Oct 2026
- Gr Infra Projects Limited Ratlam Through Its Authorized Signatory Mr. Pankaj Das vs. The State Of Madhya PradeshMadhya Pradesh · 14 Oct 2026
- Harshita Seeds vs. Idbi BankMadhya Pradesh · 14 Oct 2026
- Rajdeep vs. Branch ManagerMadhya Pradesh · 14 Oct 2026