BHAGWAN DAS BATRA,GWALIOR vs. PR. CIT, GWALIOR

In the Income-Tax Appellate Tribunal, Agra Bench, Agra

Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member

ITA No. 369/Agr/2018 Assessment Year: 2013-14

Bhagwan Das Batra, Prop. B.D. vs. Pr. C.I.T., Gwalior Batra & Co., Lashkar, Gwalior. PAN: ABDPB5560G (Appellant) (Respondent)

Appellant by Sh. Navin Gargh, Advocate Respondent by Sh. Sunil Bajpai, CIT/DR

Date of Hearing 17.07.2019 Date of Pronouncement 17.07.2019

ORDER Per Laliet Kumar, J.M.: During the course of arguments, the ld. AR of the assessee stated that the

assessee does not intend to press this appeal. He, therefore, requested to withdraw

the appeal. The ld. DR has no objection on the request of the ld. AR. Hence, the

appeal is dismissed as withdrawn.

Order pronounced in the open court.

(Dr. Mitha Lal Meena) (Laliet Kumar) Accountant Member Judicial member Dated: 17.07.2019 *aks*