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M/S.ARDRA ASSOCIATES,THRISSUR vs THE ACIT, CEN-CIRCLE-1, KOZHIKKODE, KOZHIKKODE | BharatTax
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M/S.ARDRA ASSOCIATES,THRISSUR vs. THE ACIT, CEN-CIRCLE-1, KOZHIKKODE, KOZHIKKODE
M/S.ARDRA ASSOCIATES,THRISSUR vs. THE ACIT, CEN-CIRCLE-1, KOZHIKKODE, KOZHIKKODE
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ITA 241/COCH/2018
Status: Disposed
ITAT Cochin
30 April 2019
AY 2013-14
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