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Bhupesh Kumar J. Sanghvi Prop M/S… vs DCIT | ITAT Indore 2019 | BharatTax

Home/BHUPESH KUMAR J. SANGHVI PROP M/S K.J. AGENCY,INDORE vs. DEPUTY COMMISSIONER OF INCOME TAX- CPC(TDS), GHAZIABAD

BHUPESH KUMAR J. SANGHVI PROP M/S K.J. AGENCY,INDORE vs. DEPUTY COMMISSIONER OF INCOME TAX- CPC(TDS), GHAZIABAD

ITA 17/IND/2018Status: DisposedITAT Indore22 January 2019

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