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BHUPESH KUMAR J. SANGHVI PROP M/S K.J. AGENCY,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX- CPC(TDS), GHAZIABAD | BharatTax
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BHUPESH KUMAR J. SANGHVI PROP M/S K.J. AGENCY,INDORE vs. DEPUTY COMMISSIONER OF INCOME TAX- CPC(TDS), GHAZIABAD
BHUPESH KUMAR J. SANGHVI PROP M/S K.J. AGENCY,INDORE vs. DEPUTY COMMISSIONER OF INCOME TAX- CPC(TDS), GHAZIABAD
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ITA 16/IND/2018
Status: Disposed
ITAT Indore
22 January 2019
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