Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
THE CENTRAL BANK OF INDIA,INDORE vs DCIT CPC TDS, BHOPAL | BharatTax
Home
/
THE CENTRAL BANK OF INDIA,INDORE vs. DCIT CPC TDS, BHOPAL
THE CENTRAL BANK OF INDIA,INDORE vs. DCIT CPC TDS, BHOPAL
Bookmark
Report Error
PDF
ITA 123/IND/2018
Status: Disposed
ITAT Indore
22 January 2019
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead