THE ITO, WD-2(4), TRICHUR vs. M/S.PEECHI SERVICE CO-OP BANK LTD, PATTIKKAD, TRICHUR

PDF · subscribers
ITA 473/COCH/2019Status: DisposedITAT Cochin27 August 2019AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →