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Atul Ltd., Ahmedabad vs DCIT | ITAT Ahmedabad 2019 | BharatTax

Home/ATUL LTD.,,AHMEDABAD vs. DY. COMMISSIONER OF INCOME TAX(OSD),, AHMEDABAD

ATUL LTD.,,AHMEDABAD vs. DY. COMMISSIONER OF INCOME TAX(OSD),, AHMEDABAD

ITA 818/AHD/2015Status: DisposedITAT Ahmedabad25 June 2019AY 2004-05

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