SAI ENTERPRISES,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-3(1)(5), BARODA

PDF · subscribers
ITA 1624/AHD/2016Status: DisposedITAT Ahmedabad09 July 2019AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →