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ITO vs M/S. Knr Bpl ( Jv ), Ahmedabad | ITAT Ahmedabad 2019 | BharatTax

Home/THE ITO, WARD 5(2)(5),, AHMEDABAD vs. M/S. KNR BPL ( JV ), AHMEDABAD

THE ITO, WARD 5(2)(5),, AHMEDABAD vs. M/S. KNR BPL ( JV ), AHMEDABAD

ITA 2467/AHD/2017Status: DisposedITAT Ahmedabad15 October 2019AY 2013-14

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