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M/S. AHMEDABAD DYEING & PRINTING PVT.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-1(1),, AHMEDABAD | BharatTax
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M/S. AHMEDABAD DYEING & PRINTING PVT.LTD.,AHMEDABAD vs. THE INCOME TAX OFFICER,WARD-1(1),, AHMEDABAD
M/S. AHMEDABAD DYEING & PRINTING PVT.LTD.,AHMEDABAD vs. THE INCOME TAX OFFICER,WARD-1(1),, AHMEDABAD
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ITA 133/AHD/2015
Status: Disposed
ITAT Ahmedabad
16 October 2019
AY 2007-08
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