LATE SHRIMATI LAKSHMI KUMARI THROUGH LR-4 SHRI RAJYAVARDHAN SINGH,INDORE vs. ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), INDORE
ITA 55/IND/2018Status: DisposedITAT Indore09 August 2019AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Saraswati Phukan vs. The Union Of INDIA And 4 OrsGauhati · 14 Oct 2026
- Sanjay Maheshwari vs. Union Of INDIA & Ors.Delhi · 14 Oct 2026
- Sanjay Maheshwari vs. Union Of INDIA & Ors.Delhi · 14 Oct 2026
- Iyyanan Eswaran vs. The Appellate Deputy Commissioner (St) (GST)Madras · 14 Oct 2026
- M/S Dc Security Services vs. Commissioner Of Central Goods And Services TaxUttarakhand · 14 Oct 2026