LATE SMT LAXMI KUMARI THROUGH LR 7 SHRI GURUPAD SAMBHAV RAM ( YASHOVARDHAN SINGH) BABA BHAGWAN TRUST,JASPUR vs. ACIT 2 (1), INDORE
ITA 165/IND/2018Status: DisposedITAT Indore09 August 2019
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Tvl. Sri Bhuvaneshwari And Co vs. The Deputy Commissioner (St)Madras · 15 Oct 2026
- Giri Paints vs. The Assistant Commissioner (St)Madras · 15 Oct 2026
- Rahul Radheshyam Chauhan vs. Union Of INDIA Thru The Sec. Ministry Of Law And Justice And OrsBombay · 15 Oct 2026
- S.Murugesan vs. The Deputy Commercial Tax OfficerMadras · 15 Oct 2026
- Tvl. Annai Garden vs. The Commercial Tax Officer / The State Tax OfficerMadras · 15 Oct 2026