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NIK-SAN ENGINEERING CO. LTD.,,MUMBAI vs THE DY. CIT, CIRCLE - 2(1)(1),, BARODA | BharatTax
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NIK-SAN ENGINEERING CO. LTD.,,MUMBAI vs. THE DY. CIT, CIRCLE - 2(1)(1),, BARODA
NIK-SAN ENGINEERING CO. LTD.,,MUMBAI vs. THE DY. CIT, CIRCLE - 2(1)(1),, BARODA
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ITA 2786/AHD/2017
Status: Disposed
ITAT Ahmedabad
20 November 2019
AY 2013-14
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