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M/S. INDUS HOLIDAYS & TOURS INDIA PVT. LTD.,BHOPAL vs THE DCIT (CENTRAL)-2, BHOPAL | BharatTax
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M/S. INDUS HOLIDAYS & TOURS INDIA PVT. LTD.,BHOPAL vs. THE DCIT (CENTRAL)-2, BHOPAL
M/S. INDUS HOLIDAYS & TOURS INDIA PVT. LTD.,BHOPAL vs. THE DCIT (CENTRAL)-2, BHOPAL
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ITA 269/IND/2017
Status: Disposed
ITAT Indore
28 March 2019
AY 2013-14
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