RAJESH VERMA,GAUTAM BUDH NAGAR vs. ITO, WARD- 26(2), NEW DELHI
ITA 8331/DEL/2018Status: DisposedITAT Delhi17 February 2022AY 2009-102 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘F’ : NEW DELHI
Before: SHRI AMIT SHUKLA & SHRI PRADIP KUMAR KEDIA
For Respondent: Shri Ajay Kumar, Senior DR
Hearing: 17.02.2022
Order was pronounced in open court on 17TH day of February, 2022 after the conclusion of the hearing.
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