ITO, WARD-2(2), PATNA vs. M/S TEKRIWAL PAINTS AND CHEMICALS PVT LTD, PATNA

PDF · subscribers
ITA 227/PAT/2019Status: DisposedITAT Patna22 September 2020AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →