GINNI DEVI PRANSUKHA,MADHEPURA vs. ITO, WARD-3(5), SAHARSA

PDF · subscribers
ITA 225/PAT/2019Status: DisposedITAT Patna22 September 2020AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →