DURGA SHANKAR,MUZAFFARPUR vs. ITO, WARD-1(1), MUZAFFARPUR

PDF · subscribers
ITA 60/PAT/2019Status: DisposedITAT Patna23 September 2020AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →