JAGAT NARAYAN NAYAK,DARBHANGA vs. DCIT, CIRCLE-3, DARBHANGA

PDF · subscribers
ITA 57/PAT/2019Status: DisposedITAT Patna23 September 2020AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →