PRAVEEN KUMAR MALIK ,HARYANA vs. ITO WARD 3, HARYANA
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IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘SMC’ : NEW DELHI)
BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER
ITA No.401/Del./2022 (ASSESSMENT YEAR : 2019-20)
Praveen Kumar Malik, vs. ITO, Ward 3, Plot No.151, IDC Hissar Road, Sonipat, Haryana. Rohtak, Haryana. (PAN : ANKPM6221A)
(APPELLANT) (RESPONDENT)
CORRIGENDUM
It is brought to our notice that the PAN number in the
caption of the order dated 21.04.2022 in ITA
No.401/Del/2022 for AY 2019-20 has been wrongly
mentioned as “AGHPM9964E” which is a typographical
error, whereas the correct PAN number is “ANKPM6221A”.
Hence, typographical error is ordered to be rectified and in
ITA No.401/Del/2022 in the caption, the PAN number may be read as “ANKPM6221A”.
Sd/- (AMIT SHUKLA) JUDICIAL MEMBER Dated the 29th day of April, 2022 TS