PRAVEEN KUMAR MALIK,HARYANA vs. ITO WARD 3, HARYANA

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ITA 401/DEL/2022Status: DisposedITAT Delhi29 April 2022AY 2019-202 pages

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caption of the order dated 21.04.2022 in for AY 2019-20 has been wrongly mentioned as “AGHPM9964E” which is a typographical error, whereas the correct PAN number is “ANKPM6221A”.

Hence, typographical error is ordered to be rectified and in PAN number may be read as “ANKPM6221A”.

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