SARSWATI SHIKSHA SAMITI,NARNAUL vs. CIT(E), CHANDIGARH
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Income Tax Appellate Tribunal, DELHI BENCH ‘G’ : NEW DELHI
(PAN : AACAS6259G) (APPELLANT) (RESPONDENT) ASSESSEE BY : None REVENUE BY : Shri Lalit Kishore, Senior DR Date of Hearing : 27.05.2022 Date of Order : 27.05.2022
ORDER
PER SHAMIM YAHYA, ACCOUNTANT MEMBER :
This appeal by the assessee is directed against the order of the ld. CIT(E) dated 31.05.2018.
None present on behalf of the assessee. However, vide application dated 04.05.2022, assessee requested to withdraw the appeal, hence the appeal is dismissed as withdrawn. Order pronounced in the open court on this 27th day of May, 2022 after the conclusion of the hearing. Sd/- sd/- (ASTHA CHANDRA) (SHAMIM YAHYA) JUDICIAL MEMBER ACCOUNTANT MEMBER Dated the 27th day of May, 2022/TS
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