ASHISH DUDEJA,U.P vs. PR. CIT, U.P
ITA 470/DEL/2022Status: DisposedITAT Delhi03 June 2022AY 2012-132 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘C’, NEW DELHI
Before: SH. SAKTIJIT DEY & SH. N. K. BILLAIYA
Hearing: 03/06/2022Pronounced: 03/06/2022
This appeal by the assessee is preferred against the order of the Pr. CIT dated 24.03.2021 framed u/s. 263 of the Act.
2.
Vide application dated 24.05.2022 the assessee sought permission to withdraw the appeal. Accordingly the appeal is dismissed as withdrawn .
3.
Decision announced in the open court on 03.06.2022.
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