ARDENT INFOSYSTEMS PVT. LTD.,NEW DELHI vs. ITO, WARD-3(2), NEW DELHI
ITA 743/DEL/2020Status: DisposedITAT Delhi03 June 2022AY 2008-092 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘C’, NEW DELHI
Before: SH. SAKTIJIT DEY & SH. N. K. BILLAIYA
Hearing: 03/06/2022Pronounced: 03/06/2022
ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-1, New Delhi dated 06.07.2018 pertaining to A.Y.2009-10.
2.
Vide application dated 29.12.2020 the assessee has requested for the withdrawal of appeal. The appeal is accordingly dismissed as withdrawn.
3.
Decision announced in the open court on 03.06.2022.
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