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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI
Before: SH N. K. BILLAIYA & SH. YOGESH KUMAR US
This appeal by the assessee is preferred against the order of the Pr. CIT(A)-8, New Delhi dated 31.03.2019 framed u/s. 263 of the Act for A.Y.2014-15.
The authorized representative of the assessee moved an application for withdrawal of the appeal.
Considering the application, the appeal is dismissed as withdrawn.
Decision announced in the open court on 22.06.2022.