SOMA PUNJAB WAREHOUSINGH PRIVATE LIMITED,NEW DELHI vs. PR. CIT -8, NEW DELHI

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ITA 4963/DEL/2019Status: DisposedITAT Delhi22 June 2022AY 2014-152 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI

Before: SH N. K. BILLAIYA & SH. YOGESH KUMAR US

Hearing: 22/06/2022Pronounced: 22/06/2022

This appeal by the assessee is preferred against the order of the Pr. CIT(A)-8, New Delhi dated 31.03.2019 framed u/s. 263 of the Act for A.Y.2014-15.

2.

The authorized representative of the assessee moved an application for withdrawal of the appeal.

3.

Considering the application, the appeal is dismissed as withdrawn.

4.

Decision announced in the open court on 22.06.2022.

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