RUKMANI DEVI,MUZAFFARNAGAR vs. DCIT, CIRCLE-2, MUZAFFARNAGAR

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ITA 7049/DEL/2018Status: DisposedITAT Delhi20 June 2025AY 2015-161 pages

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1.

Appellant

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Respondent

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CIT

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CIT(A)

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DR

| SL No. | PARTICULARS | DATES | |--------|--------------------------------------------------------------------------------------------|-------| | 1. | Date of dictation of Tribunal Order | | | 2. | Date on which the typed draft Tribunal Order is placed before the Dictation Member | | | 3. | Date on which the typed draft Tribunal Order is placed before the other Member | | | 4. | Date on which the approved draft Tribunal Order comes to the Sr. P.S./P.S. | | | 5. | Date on which the fair Tribunal Order is placed before the Dictating Member for pronouncement | | | 6. | Date on which the signed order comes back to the Sr. P.S./P.S | | | 7. | Date on which the final Tribunal Order is uploaded by the Sr. P.S./P.S. on official website | | | 8. | Date on which the file goes to the Bench Clerk alongwith Tribunal Order | | | 9. | Date of killing off the disposed of files on the judiSIS portal of ITAT by the Bench Clerks | | | 10. | Date on which the file goes to the Supervisor (Judicial) | | | 11. | The date on which the file goes for xerox | | | 12. | The date on which the file goes for endorsement | | | 13. | The date on which the file goes to the Superintendent for checking | | | 14. | The date on which the file goes to the Assistant Registrar for signature on the Tribunal order | | | 15. | Date on which the file goes to the dispatch section | | | 16. | Date of Dispatch of the Order | |

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