KARINA KUNJANA KAPOOR,NEW DELHI vs. ACIT CENTRAL CIRCLE-16, NEW DELHI

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ITA 6129/DEL/2019Status: DisposedITAT Delhi07 July 2022AY 2016-172 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘C’, NEW DELHI

Before: SH. N. K. BILLAIYA & MS. ASTHA CHANDRA

Hearing: 07/07/2022Pronounced: 07/07/2022

ORDER PER N.K. BILLAIYA, AM:

This appeal filed by the assessee is preferred against the order of the CIT(A)-26, New Delhi dated 10.06.2019 for A.Y.2016-17.

2.

Before us the counsel moved an application dated 07.07.2022 for the withdrawal of the appeal as the quarrel has been settled under the VSV Scheme.

3.

Noting the contents of the application the appeal is dismissed as withdrawn.

4.

Decision announced in the open court on 07.07.2022.

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