JSD STEEL P.LTD (EARLIER KNOWN AS CBS STEEL (P) LTD.),DELHI vs. ACIT, CIRCLE-5(2), NEW DELHI
ITA 803/DEL/2019Status: DisposedITAT Delhi12 July 2022AY 2014-152 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘C’, NEW DELHI
Before: SH. N. K. BILLAIYA & SH. N.K CHOUDHRY
For Respondent: Ms. Aashna Paul, CIT DR
Hearing: 12/07/2022Pronounced: 12/07/2022
This appeal filed by the assessee is preferred against the order of the CIT(A)-2, New Delhi dated 28.11.2018 for A.Y. 2014-15. 2. Vide letter dated 11.07.2022 the assessee sought permission to withdraw the appeal as the dispute has been settled under the Vivad Se Vishwas Act, 2020.
3.
Noting the contents of the application the appeal is dismissed as withdrawn.
4.
Decision announced in the open court on 12.07.2022.
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