Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, DELHI BENCH ‘E’, NEW DELHI
Before: SH. N. K. BILLAIYA & SH. YOGESH KUMAR US
Appellant Sh. S. S. Nagar, CA Respondent Ms. Rinku Singh, CIT DR Date of hearing: 25/07/2022 Date of Pronouncement: 25/07/2022 ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-12, New Delhi dated 14.12.2018 pertaining to A.Y.2015-16
At the very outset the authorised representative C.A S. S. Nagar stated that under the instructions he wants to withdraw the appeal.
The DR raised no objection.
On such concession the appeal is dismissed as withdrawn.
Decision announced in the open court on 26.07.2022.