MODERN PAPERS,NEW DELHI vs. ACIT, CIRCLE- 34(1), NEW DELHI
ITA 1447/DEL/2019Status: DisposedITAT Delhi25 July 2022AY 2015-162 pages
No AI summary yet for this judgment.
Income Tax Appellate Tribunal, DELHI BENCH ‘E’, NEW DELHI
Before: SH. N. K. BILLAIYA & SH. YOGESH KUMAR US
Hearing: 25/07/2022Pronounced: 25/07/2022
Appellant Sh. S. S. Nagar, CA Respondent Ms. Rinku Singh, CIT DR Date of hearing: 25/07/2022 Date of Pronouncement: 25/07/2022 ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-12, New Delhi dated 14.12.2018 pertaining to A.Y.2015-16
2.
At the very outset the authorised representative C.A S. S. Nagar stated that under the instructions he wants to withdraw the appeal.
3.
The DR raised no objection.
4.
On such concession the appeal is dismissed as withdrawn.
5.
Decision announced in the open court on 26.07.2022.
Latest GST High Court judgments
Search GST case law →- M/S Sahoo Supply Agency,Balasore vs. Central Board Of Indirect Taxes And Customs,New DelhiOrissa · 3 Nov 2026
- M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, BhubaneswarOrissa · 3 Nov 2026
- M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And CustomsOrissa · 3 Nov 2026
- Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIAOrissa · 3 Nov 2026
- M/S. Nourangi Paints vs. The Union Of INDIAPatna · 2 Nov 2026